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[Cites 0, Cited by 0] [Section 178(1)] [Section 178] [Entire Act]

State of West Bengal - Subsection

Section 178(1)(c) in Siliguri Municipal Corporation Act, 1990

(c)upon any site or in any position outside Siliguri which has not been so approved and is situated within ninety meters of any reservoir, used for storage of filter water to be supplied to Siliguri.