Supreme Court - Daily Orders
M/S Servotech Electricals Pvt. Ltd. vs Ashoka Enterprises (India) on 10 January, 2019
ITEM NO.53 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 29097/2018
M/S SERVOTECH ELECTRICALS PVT. LTD. Petitioner(s)
VERSUS
ASHOKA ENTERPRISES (INDIA) & ORS. Respondent(s)
Date : 10-01-2019 This petition was called on for hearing today.
For Petitioner(s) Mr. Pankaj Kumar Singh,Adv.
Mr. Satpal Singh, AOR
For Respondent(s)
Mr. Karan Bharihoke, AOR
Ms. Navkiran Bolay,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that all respondents have already filed counter affidavit. Viewed thus, the matter be processed for listing before the Hon'ble Court under the rules.
RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.01.11 13:24:37 IST Reason: