Section 11(c) in The Orissa Grama Panchayats Act, 1964
(c)[ as a member- [Substituted videO. G. Extraordinary No. 426/18.4.1994-Notification No. 6139-Legislative/18.4.1994.](i)for more than one ward in the Grama or for more than one Grama Panchayat ; or(ii)if he is unable to read and write Oriya; and(iii)if he has not attained the age of twenty-one years.]
