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Madhya Pradesh High Court

Firoz @ Gotiya Pathan vs The State Of Madhya Pradesh on 23 March, 2015

M.Cr .C .2 5 2 9 /2 01 5 2 3 .3 . 2 0 1 5 Sh r i Ku l d e e p T h a p ak , le a r n e d co u ns e l for the a p pl i c a n t .

Sh r i R .K . Sh r i va s t a va , le a r n e d Pa n e l L a wye r f o r t he r e s p o n d e n t / St a t e .

C as e d i a r y i s n o t a va il a b l e . L e a r n e d Pa n e l L a wye r i s d i r ec t e d t o ma k e a va il a b l e t h e c as e d i a r y p o si t i ve l y o n t h e ne xt d a te o f h e a r i n g .

Li s t th e c as e i n t h e we e k c o m me n ci n g f r o m 3 0 . 3 . 2 01 5 .

( R a j e n d r a Ma h a j a n ) Judge van/-