Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(iiii) in The Delhi Metro Airport Express Line, General Rules, 2010

(iiii)"tower wagon" or "inspection car" means a self propelled vehicle, which is used for the maintenance and repairs of overhead equipment e.g. Catenary maintenance vehicle;