Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Uttarakhand - Subsection Section 3(2)(h) in Shri Guru Ram Rai University Act, 2016 (h)The scheme for mobilizing resources and the cost of capital thereto and the manner of the repayment to each source;