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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(f) in Bihar Centenary Journalism Award Rules, 2012

(f)Photo journalism Award- Recognizing their important achievements, this award will be conferred to one of those photographers/videographers whose published/telecast photographs are related to the social, economic, educational development of the state and upliflment of women, minorities and deprived classes of Bihar. A sum of one lakh alongwith an Angwastram and a citation will be granted under this Award.