Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 30 in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 30. Power of Central Government to give directions. The Central Government may give directions to State Governments as to the carrying into execution of the provisions of this Act.
