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State of Sikkim - Section

Section 46 in The Sikkim Prisons Act, 2007

46. Benefit of Leave.

Leave and special leave to inmates are progressive measures of correctional services. The release of a prisoner on leave not only saves him from the evils of incarceration but also enables him to maintain social relations with his family and community. It also helps him maintain and develop a sense of self-confidence. Continued contacts with family and community sustain in him a hope for life.