Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 320] [Entire Act] State of Jharkhand - Subsection Section 320(a) in Jharkhand Municipal Act, 2011 (a)provide and set apart grazing grounds, dairies and residences for dairymen and milk-sellers within the municipality,
