Section 5(2)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees) Rules, 1961

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees) Rules, 1961

(a)by pasting a copy at the office of the District Panchayat Officer, the Market Committee of the area and at such other conspicuous places in the notified market area as may be determined by the Deputy Commissioner in this behalf; and

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State of Haryana - Subsection

Section 5(2)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees) Rules, 1961