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Delhi High Court - Orders

Pramod Thatoi vs Doris Chung Gim Lian & Ors on 11 November, 2024

Author: Manmohan

Bench: Tushar Rao Gedela, Manmohan

                                          $~7 to 9
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           FAO(OS) 14/2023 & C.M.Nos.6464-6466/2023, 10533/2023,
                                                      14112/2023

                                                      PRAMOD THATOI                                                                      .....Appellant
                                                                                         Through:                Mr.Ishaan Karki, Advocate.
                                                                                         versus

                                                      DORIS CHUNG GIM LIAN & ORS.                 .....Respondents
                                                                   Through: Ms.Vasudha Sharma with Ms.Saumya
                                                                             Sinha, Advocates for R-1 & 2.
                                                                             Ms.Bani Dikshi with Mr.Uddhav
                                                                             Khanna, Advocates for R-5.
                                                                             Mr.Anushasit Arya, Advocate for R-
                                                                             6.

                                          +           FAO(OS) 22/2023 & C.M.Nos.8185/2023, 8187/2023, 30699/2023
                                                      HARPREET SINGH                                                                    .....Appellant
                                                                                         Through:                Mr.Anushasit Arya, Advocate.
                                                                                         versus

                                                      DORIS CHUNG GIM LIAN & ORS.                                                     .....Respondents
                                                                                         Through:                Ms.Vasudha Sharma with Ms.Saumya
                                                                                                                 Sinha, Advocates for R-1 & 2.
                                                                                                                 Mr.Ishaan Karki, Advocate for R-4.
                                                                                                                 Ms.Bani Dikshi with Mr.Uddhav
                                                                                                                 Khanna, Advocates for R-6.

                                          +           FAO(OS) 23/2023 & C.M.Nos.8324/2023, 8326/2023, 30103/2023
                                                      SHANTANU PRAKASH                                                                .....Appellant
                                                                  Through:                                       Ms.Bani Dikshi with Mr.Uddhav
                                                                                                                 Khanna, Advocates.
                                                                                         versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/11/2024 at 22:28:37
                                                       DORIS CHUG GIM LIAN & ORS.                 .....Respondents
                                                                   Through: Ms.Vasudha Sharma with Ms.Saumya
                                                                             Sinha, Advocates for R-1 & 2
                                                                             Mr.Ishaan Karki, Advocate for R-4.
                                                                             Mr.Anushasit Arya, Advocate for R-
                                                                             6.
                                                      CORAM:
                                                      HON'BLE THE CHIEF JUSTICE
                                                      HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                                         ORDER

% 11.11.2024

1. Mr.Parag Tripathi, learned senior counsel for the appellant in FAO(OS) No.23/2023 is stated to be in personal difficulty.

2. In the interest of justice, re-notify on 08th January, 2025.

MANMOHAN, CJ TUSHAR RAO GEDELA, J NOVEMBER 11, 2024 KA This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/11/2024 at 22:28:37