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Himachal Pradesh High Court

Gopal Krishan vs . Ncb on 4 August, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Gopal Krishan vs. NCB Cr.MP(M) No. 1819 of 2023 .

04.08.2023 Present: Mr. R.K. Sharma, Senior Advocate, with Ms. Anita, Advocate, for the petitioner.

Mr. Ashwani Pathak, Senior Advocate, with Mr. Dev Raj, Advocate, for the respondent.

of Status report filed, which is ordered to be taken on record. Learned Senior Counsel appearing for the petitioner rt submits that sometime be granted to go through the same.

List on 18.08.2023, as prayed for.

(Ajay Mohan Goel) Judge August 04, 2023 (Vinod) ::: Downloaded on - 04/08/2023 20:44:54 :::CIS