Delhi High Court - Orders
Bharti Bahuguna vs Kendriya Vidyalaya Sangathan & Ors on 23 July, 2024
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~58 to 77
* IN THE HIGH COURT OF DELHI AT NEW DELHI
58
+ W.P.(C) 3172/2019
BHARTI BAHUGUNA .....Petitioner
Through:
versus
KENDRIYA VIDYALAYA SANGATHAN & ORS
.....Respondents
Through: Mr. U.N. Singh, Advocate for KVS
59
+ W.P.(C) 2113/2020
DURGA SHIVA KUMAR & ORS. .....Petitioners
Through:
versus
UNION OF INDIA & ORS. .....Respondents
Through:
60
+ W.P.(C) 2676/2020 & CM APPL. 44100/2022
ANJALI DAS & ORS .....Petitioners
Through: Mr. S.K. Pandey and Mr. Anshul,
Advocates
versus
UNION OF INDIA & ORS .....Respondents
Through: Dr. Amar Nath Gupta, Mr. Santosh
Kr. Sahu, Ms. Mahima Pandit, Ms.
Shilpi Vats, Mr. Anand Jha and Mr.
Arvind Mishra, Advocates for R-
12,14 to 16
Mr. Anshuman, SPC with Mr. Piyush
Ahluwalia, Advocate for Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:12
No. 1,2 & 3
61
+ W.P.(C) 9479/2020 & CM APPL. 30500/2020
KENDRIYA VIDYALAYA SANGATHAN .....Petitioner
Through: Mr. U.N. Singh, Advocate for KVS
versus
MS. NISHA RANI .....Respondent
Through: Mr. Ravi Shankar Roy, Advocate
62
+ W.P.(C) 10278/2020 & CM APPL. 32534/2020
KENDRIYA VIDYALAYA SANGATHAN .....Petitioner
Through: Mr. U.N. Singh, Advocate for KVS
versus
MS.RADHIKA JOSHI .....Respondent
Through:
63
+ W.P.(C) 11077/2020 & CM APPL. 34583/2020
KENDRIYA VIDYALAYA SANGATHAN .....Petitioner
Through: Mr. U.N. Singh, Advocate for KVS
versus
MRS.SHRADHA KASHYAP AND ORS .....Respondents
Through: Mr. M K Bhardwaj, Mr. Maria
Mugesh Kannan, Ms. Shreya kukreti,
Dr. Amar Nath Gupta, Mr. Santosh
Kumar Sahu, Mr. Ashu Malik and
Mr. Ankur Tyagi, Advocates
64
+ W.P.(C) 13002/2021 & CM APPL. 40981/2021
KENDRIYA VIDYALAYA SANGATHAN .....Petitioner
Through: Mr. U.N. Singh, Advocate for KVS
Mr. Suresh Sharma, Advocate
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:12
versus
SMT. SAROJ SHARMA .....Respondent
Through:
65
+ W.P.(C) 10818/2022
SMT. INDU WAHI .....Petitioner
Through:
versus
UNION OF INDIA AND OTHERS .....Respondents
Through: Mr. U.N. Singh, Advocate for KVS
Mr. Suresh Sharma, Advocate
66
+ W.P.(C) 10408/2020 & CM APPL. 32971/2020
KENDRIYA VIDYALAYA SANGATHAN .....Petitioner
Through: Mr. U.N. Singh, Advocate for KVS
versus
MADAN LAL PANERI .....Respondent
Through:
67
+ W.P.(C) 748/2024
RITU SINGH .....Petitioner
Through:
versus
THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
& ORS. ....Respondents
Through: Mr. U.N. Singh, Advocate for KVS
Dr. Amar Nath Gupta, Mr. Santosh
Kumar Sahu, Mr. Anand, Ms. Anisha
Kaushik and Mr. Rajeev Kaushik,
Advocates
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:13
68
+ W.P.(C) 766/2024
VUTLA SUBBARAO .....Petitioner
Through:
versus
THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
& ORS. .....Respondents
Through: Mr. U.N. Singh, Advocate for KVS
Dr. Amar Nath Gupta, Mr. Santosh
Kumar Sahu, Mr. Anand, Ms. Anisha
Kaushik and Mr. Rajeev Kaushik,
Advocates
69
+ W.P.(C) 8970/2024
GURVINDER KAUR SANDHU .....Petitioner
Through:
versus
THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
& ANR. .....Respondents
Through: Mr. U.N. Singh, Advocate for KVS
Dr. Amar Nath Gupta, Mr. Santosh
Kumar Sahu, Mr. Anand, Ms. Anisha
Kaushik and Mr. Rajeev Kaushik,
Advocates
70
+ W.P.(C) 14455/2021
MR. P. RAMACHANDRA REDDY & ANR. .....Petitioners
Through:
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. U.N. Singh, Advocate for KVS
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:13
Dr. Amar Nath Gupta, Mr. Santosh
Kumar Sahu, Mr. Anand, Ms. Anisha
Kaushik and Mr. Rajeev Kaushik,
Advocates
71
+ W.P.(C) 1440/2022
BIJAY KUMAR JHA .....Petitioner
Through: Mr. Abhishek Singh, Advocate
versus
THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
& ANR. .....Respondents
Through: Mr. U.N. Singh, Advocate for KVS
72
+ W.P.(C) 11465/2023
BHUPINDER JIT SODHI & ANR. .....Petitioners
Through: Dr. Amar Nath Gupta, Mr. Santosh
Kumar Sahu, Ms. Ashita Saini, Mr.
Krishan Harry Bir, Ms. Neha, Ms.
Niharika, Mr. Aanand Shankar, Mr.
Aditya and Mr. Akhil Saini,
Advocates
versus
THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
& ANR. .....Respondents
Through: Mr. U.N. Singh, Advocate for KVS
73
+ W.P.(C) 50/2024
USHA CHOUDHARY .....Petitioner
Through:
versus
KENDRIYA VIDYALAY SANGATHAN THROUGH
COMMISSIONER & ORS. .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:13
Through: Mr. U.N. Singh, Advocate for KVS
74
+ W.P.(C) 12211/2023
SMT.RAKESH KUMARI .....Petitioner
Through: Mr. G. Natarajan and Mr. T.N. Durga
Prasad, Advocates
versus
THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
AND ANR. .....Respondents
Through: Mr. U.N. Singh, Advocate for KVS
75
+ W.P.(C) 12991/2023 & CM APPL. 51223/2023
CHANDRA CHOOR PANDEY .....Petitioner
Through: Ms. Anubha Dhulia, Advocate
versus
UNION OF INDIA AND OTHERS .....Respondents
Through: Mr. U.N. Singh, Advocate for KVS
76
+ W.P.(C) 16726/2023
ALOK KUMAR SHARMA & ANR. .....Petitioners
Through: Dr. Amar Nath Gupta, Mr. Santosh
Kumar Sahu, Ms. Ashita Saini, Mr.
Krishan Harry Bir, Ms. Neha, Ms.
Niharika, Mr. Aanand Shankar, Mr.
Aditya and Mr. Akhil Saini,
Advocates
versus
THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
ORS. .....Respondents
Through: Mr. U.N. Singh, Advocate for KVS
77
+ W.P.(C) 1373/2024
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:13
AMIN UDDIN KHAN AND ANOTHER .....Petitioners
Through: Ms. Anubha Dhulia, Advocate for P-1
and 2
versus
THE COMMISSIONER, KENDRIYA VIDYALAYA
SANGATHAN AND ANR .....Respondents
Through: Mr. U.N. Singh, Advocate for KVS
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 23.07.2024
1. Pursuant to order dated 24.04.2024, the chart filed by learned counsel for the respondents on 06.05.2024 is on record.
2. In view of the above, re-notify for final hearing on 17.09.2024.
SURESH KUMAR KAIT, J GIRISH KATHPALIA, J JULY 23, 2024/ry This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:15