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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Mizoram - Subsection

Section 97(2)(c) in Mizoram Cooperative Societies Act, 2006

(c)between the co-operative or its board and any past board, officer, employee or agent or nominee or respective legal heirs or representatives or lawful claimants of the co-operative;