Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(n) in Banaras Hindu University Act, 1915

(n)the meetings of the Court, the Executive Council, the Academic Council, [* * * *] [Omitted by Act 34 of 1969] the Finance Committee or the Faculties, the quorum at such meetings and the procedure to be followed in the conduct of their business;