Supreme Court - Daily Orders
Assistant Commissioner (Ct) Anna Salai ... vs Indian Overseas Bank on 3 November, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.19 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20471/2017
(Arising out of impugned final judgment and order dated 10-11-2016
in WP No. 2675/2011 passed by the High Court Of Judicature At
Madras)
ASSISTANT COMMISSIONER (CT)
ANNA SALAI III ASSESSMENT CIRCLE Petitioner(s)
VERSUS
INDIAN OVERSEAS BANK & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.92046/2017-CONDONATION OF DELAY
IN FILING and IA No.92054/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.92048/2017-CONDONATION OF DELAY IN
REFILING)
Date : 03-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. K. V. Vijayakumar, AOR
Ms. Maitreyee Mishra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner seeking adjournment, the matter is adjourned for four weeks, as prayed for.
(OM PARKASH SHARMA) (MADHU NARULA)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.11.03 17:03:49 IST
Reason: SIGNER CARD OF
MR. DEEPAK MANSUKHANI
IS BEING USED BY MR. OM
PARKASH SHARMA