Supreme Court - Daily Orders
District Judge Hathras vs The State Of Uttar Pradesh on 27 August, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
ITEM NO.19 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25987/2018
(Arising out of impugned final judgment and order dated 07-09-2017
in SA No. 762/2013 passed by the High Court Of Judicature At
Allahabad)
DISTRICT JUDGE, District &
Sessions Court, HATHRAS, U.P. Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
(FOR I.R. and IA No.106245/2018-CONDONATION OF DELAY IN FILING and
IA No.106253/2018-EXEMPTION FROM FILING O.T. )
Date : 27-08-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Sunny Choudhary, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application is disposed of.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.08.28 15:49:53 IST Reason: