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[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

State of Sikkim - Subsection

Section 117(2)(n) in Sikkim Co-Operative Societies Act, 1978

(n)the qualifications or disqualifications for membership of committee of a society, the authority competent to decide questions of disqualifications and appeals from such decisions;