Section 11(1)(iv) in The Gujarat Agricultural Produce Markets Act, 1963

[Cites 0, Cited by 6] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(iv) in The Gujarat Agricultural Produce Markets Act, 1963

(iv)one member to be nominated by the local authority (other than the market committee) within whose jurisdiction the principal market yard is situated from amongst its councillors or, as the case may be, members who do not hold any general licence:

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State of Gujarat - Subsection

Section 11(1)(iv) in The Gujarat Agricultural Produce Markets Act, 1963