Supreme Court - Daily Orders
Ravindra Mohan Garg vs State Of U.P. on 21 September, 2015
Bench: Kurian Joseph, Arun Mishra
ITEM NO.17 COURT NO.13 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 7824/2015
(Arising out of impugned final judgment and order dated 06/08/2015
in CRMWP No. 15683/2015 passed by the High Court of Judicature at
Allahabad)
RAVINDRA MOHAN GARG Petitioner(s)
VERSUS
STATE OF U.P. AND ANR. Respondent(s)
(With appln. (s) for exemption from filing O.T. and interim relief)
Date : 21/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Ajay Veer Singh Jain, Adv.
Mr. U.R. Bokadia, Adv.
Mr. R.K. Verma, Adv.
Mr. Ajay Garg, Adv.
Mr. Sonal Jain,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Rajni Mukhi) (Tapan Kumar Chakraborty)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2015.09.23
13:54:47 IST
Reason: