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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(4) in Rajasthan Muslim Wakf Regulations, 1964

(4)Motions relating to formal vote of thanks, messages, congratulations or condolence and other matters of the like nature may be moved without notice by the Chairman himself or by any member present with the permission of the Chairman.