Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Kerala - Subsection Section 19(a) in Kerala Plantations (Additional Tax) Act, 1960 (a)to furnish in due time any return specified in sub-section (1) or ·sub-section (2) or sub-section (3) of section 4; or
