Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The Calcium Carbide Rules, 1987 9. Licence for import of carbide. - Carbide, other than carbide which may be possessed without a licence under rule 26, shall not be imported except under a licence granted under these rules.
