Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(3) in The Gujarat Advocates Welfare Fund Act, 1991 (3)After the account of the Fund is so audited, the Bar Council shall send a copy of the auditor's report and balance sheet to the State Government.
