Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Himachal Pradesh - Subsection Section 22(2)(d) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984 (d)for the encouragement and the spread of religious instructions according to the tenets of the religious institution;