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Gujarat High Court

Prakashchandra Chandravadan vs Deputy Collector And The Special Land ... on 30 January, 2020

Author: Harsha Devani

Bench: Harsha Devani, Sangeeta K. Vishen

C/X-OBJ/1701/2020                                    ORDER




 IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          F/CROSS OBJECTION NO. 1701 of 2020

             In R/FIRST APPEAL NO. 750 of 2019

                         With
          F/CIVIL APPLICATION NO. 1703 of 2020
                         With
          F/CROSS OBJECTION NO. 1705 of 2020
                          In
              FIRST APPEAL NO. 751 of 2019
                         With
          F/CIVIL APPLICATION NO. 1706 of 2020
                         With
          F/CROSS OBJECTION NO. 1708 of 2020
                          In
              FIRST APPEAL NO. 752 of 2019
                         With
          F/CIVIL APPLICATION NO. 1709 of 2020
                         With
          F/CROSS OBJECTION NO. 1712 of 2020
                          In
              FIRST APPEAL NO. 756 of 2019
                         With
          F/CIVIL APPLICATION NO. 1713 of 2020
                         With
          F/CROSS OBJECTION NO. 1714 of 2020
                          In
              FIRST APPEAL NO. 757 of 2019
                         With
          F/CIVIL APPLICATION NO. 1715 of 2020
                         With
          F/CROSS OBJECTION NO. 1718 of 2020
                          In
              FIRST APPEAL NO. 758 of 2019
                         With
          F/CIVIL APPLICATION NO. 1719 of 2020
                         With
          F/CROSS OBJECTION NO. 1720 of 2020
                          In
              FIRST APPEAL NO. 759 of 2019
                         With
          F/CIVIL APPLICATION NO. 1722 of 2020


                         Page 1 of 5

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 C/X-OBJ/1701/2020                                   ORDER



                         With
          F/CROSS OBJECTION NO. 1723 of 2020
                          In
              FIRST APPEAL NO. 761 of 2019
                         With
          F/CIVIL APPLICATION NO. 1724 of 2020
                         With
          F/CROSS OBJECTION NO. 1728 of 2020
                          In
              FIRST APPEAL NO. 762 of 2019
                         With
          F/CIVIL APPLICATION NO. 1729 of 2020
                         With
          F/CROSS OBJECTION NO. 1732 of 2020
                          In
              FIRST APPEAL NO. 782 of 2019
                         With
          F/CIVIL APPLICATION NO. 1733 of 2020
                         With
          F/CROSS OBJECTION NO. 1736 of 2020
                          In
              FIRST APPEAL NO. 783 of 2019
                         With
          F/CIVIL APPLICATION NO. 1737 of 2020
                         With
          F/CROSS OBJECTION NO. 1740 of 2020
                          In
              FIRST APPEAL NO. 784 of 2019
                         With
          F/CIVIL APPLICATION NO. 1742 of 2020
                         With
          F/CROSS OBJECTION NO. 1744 of 2020
                          In
              FIRST APPEAL NO. 785 of 2019
                         With
          F/CIVIL APPLICATION NO. 1745 of 2020
                         With
          F/CROSS OBJECTION NO. 1749 of 2020
                          In
              FIRST APPEAL NO. 787 of 2019
                         With
          F/CIVIL APPLICATION NO. 1751 of 2020
                         With
          F/CROSS OBJECTION NO. 1754 of 2020
                          In


                        Page 2 of 5

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 C/X-OBJ/1701/2020                                   ORDER



              FIRST APPEAL NO. 788 of 2019
                         With
          F/CIVIL APPLICATION NO. 1756 of 2020
                         With
          F/CROSS OBJECTION NO. 1758 of 2020
                          In
              FIRST APPEAL NO. 789 of 2019
                         With
          F/CIVIL APPLICATION NO. 1760 of 2020
                         With
          F/CROSS OBJECTION NO. 1761 of 2020
                          In
              FIRST APPEAL NO. 790 of 2019
                         With
          F/CIVIL APPLICATION NO. 1762 of 2020
                         With
          F/CROSS OBJECTION NO. 1764 of 2020
                          In
              FIRST APPEAL NO. 791 of 2019
                         With
          F/CIVIL APPLICATION NO. 1765 of 2020
                         With
          F/CROSS OBJECTION NO. 1766 of 2020
                          In
              FIRST APPEAL NO. 792 of 2019
                         With
          F/CIVIL APPLICATION NO. 1767 of 2020
                         With
          F/CROSS OBJECTION NO. 1768 of 2020
                          In
              FIRST APPEAL NO. 793 of 2019
                         With
          F/CIVIL APPLICATION NO. 1769 of 2020
                         With
          F/CROSS OBJECTION NO. 1770 of 2020
                          In
              FIRST APPEAL NO. 794 of 2019
                         With
          F/CIVIL APPLICATION NO. 1771 of 2020
                         With
          F/CROSS OBJECTION NO. 1772 of 2020
                          In
              FIRST APPEAL NO. 795 of 2019
                         With
          F/CIVIL APPLICATION NO. 1773 of 2020


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         C/X-OBJ/1701/2020                                   ORDER



                                 With
                  F/CROSS OBJECTION NO. 1774 of 2020
                                  In
                      FIRST APPEAL NO. 796 of 2019
                                 With
                  F/CIVIL APPLICATION NO. 1775 of 2020
                                 With
                  F/CROSS OBJECTION NO. 1776 of 2020
                                  In
                      FIRST APPEAL NO. 797 of 2019
                                 With
                  F/CIVIL APPLICATION NO. 1777 of 2020
                                 With
                  F/CROSS OBJECTION NO. 1778 of 2020
                                  In
                      FIRST APPEAL NO. 798 of 2019
                                 With
                  F/CIVIL APPLICATION NO. 1779 of 2020
                                 With
                  F/CROSS OBJECTION NO. 1780 of 2020
                                  In
                      FIRST APPEAL NO. 799 of 2019
                                 With
                  F/CIVIL APPLICATION NO. 1781 of 2020
                                 With
                  F/CROSS OBJECTION NO. 1782 of 2020
                                  In
                      FIRST APPEAL NO. 800 of 2019
                                 With
                  F/CIVIL APPLICATION NO. 1783 of 2020
                                 With
                  F/CROSS OBJECTION NO. 1784 of 2020
                                  In
                      FIRST APPEAL NO. 801 of 2019
                                 With
                  F/CIVIL APPLICATION NO. 1785 of 2020
==========================================================
            PRAKASHCHANDRA CHANDRAVADAN
                         Versus
DEPUTY COLLECTOR AND THE SPECIAL LAND ACQUISITION OFFICER
==========================================================
Appearance:
MR P P MAJMUDAR(5284) for the Appellant(s) No. 1
==========================================================




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               C/X-OBJ/1701/2020                                     ORDER



 CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
        and
        HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                                  Date : 30/01/2020

                           COMMON ORAL ORDER

(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Office objections to be removed on or before 31st March 2020, failing which the concerned matter will stand dismissed for non-prosecution.

Registry to place a copy of this order in each matter.

(HARSHA DEVANI, J) (SANGEETA K. VISHEN,J) Z.G. SHAIKH Page 5 of 5 Downloaded on : Fri Jan 31 04:12:54 IST 2020