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[Cites 0, Cited by 0] [Section 19A(18)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(18)(a) in The Sugar Development Fund Rules, 1983

(a)certificate from the Central Excise Authority certifying the quantity as per Annexure-I to the Form-X and the period for which buffer stock has been maintained and its replacement, if any;