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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(4)(a) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(a)exercise general supervision over the funds of the University and shall advise the University as regards its financial policy;