Section 2(1)(e) in The Maharashtra District Planning Committee (Election) Rules, 1999

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(e)"List of Voters" means the list of elected Councillors of the -

(i)Zilla Paris had, for rural constituency;

(ii)Nagar Panchayat, for transitional area constituency:

(iii)Municipal Councils for smaller urban area constituency; and

(iv)Municipal Corporation for larger urban area constituency.

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