Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico India Holdings Private Limited ... on 12 December, 2025
$~14 & 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 944/2023, I.A. 26144/2023 & I.A. 3878/2024
PARLE AGRO PRIVATE LIMITED .....Plaintiff
Through: Mr. Ankur Sangal, Mr. Ankit Arvind,
Mr. Shashwat Rakshit and Ms. Nidhi
Pathak, Advocates.
versus
PEPSICO INDIA HOLDINGS PRIVATE LIMITED
& ANR. .....Defendants
Through: Mr. Dayan Krishnan, Senior
Advocate with Mr. Angad Baxi, Mr.
Aparna Singh, Mr. Deepak Gogoia
and Mr. Aadhar Nautiyal, Advocates.
+ CS(COMM) 837/2025, I.A. 19770/2025, I.A. 21972/2025 & I.A.
25083/2025
PARLE AGRO PRIVATE LIMITED .....Plaintiff
Through: Mr. Ankur Sangal, Mr. Ankit Arvind,
Mr. Shashwat Rakshit and Ms. Nidhi
Pathak, Advocates.
versus
PEPSICO INDIA HOLDINGS PRIVATE LIMITED
& ANR. .....Defendants
Through: Mr. Rajiv Nayyar, Senior Advocate
with Mr. Angad Baxi, Mr. Aparna
Singh, Mr. Deepak Gogoia and Mr.
Aadhar Nautiyal, Advocates.
CORAM:
HON'BLE MR. JUSTICE TEJAS KARIA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/12/2025 at 20:50:22
ORDER
% 12.12.2025
1. Due to Special Bench, it is not possible to take up the matter today.
2. Accordingly, list on 20.01.2026.
TEJAS KARIA, J DECEMBER 12, 2025/sms This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/12/2025 at 20:50:22