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State of Uttar Pradesh - Section

Section 9 in The U.P. Harijan and Social Welfare Gazetted Officers Service Rules, 1991

9. Age.

- A candidate for direct recruitment must have attained the minimum age and must not have attained the maximum age specified against the post in the Appendix, on the first day of July of the calendar year, in which vacancies for direct recruitment are advertised by the Commission :Provided that the upper age-limit in the case of candidates belonging to the Scheduled Castes, Scheduled Tribes and such other categories as may be notified by the Government, from time to time, shall be greater by such number of years as may be specified.