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[Cites 0, Cited by 0] [Section 24H(1)] [Section 24H] [Entire Act]

State of Rajasthan - Subsection

Section 24H(1)(vi) in Rajasthan Tenancy (Government) Rules, 1955

(vi)If such trees are so dense that they affect the fertility of the soil or otherwise cause damage to the soil or standing crops, if there be any.