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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(l) in Adoption Regulations, 2017

(l)ensure furnishing of correct adoption data and documents in the Child Adoption Resource Information and Guidance System by the Specialized Adoption Agency, in the format and periodicity as specified in these regulations and validating the same;