Delhi High Court - Orders
Bhoop Singh vs Delhi Development Authority on 11 September, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~94
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5201/2018
BHOOP SINGH ..... Petitioner
Through:
versus
DELHI DEVELOPMENT AUTHORITY ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 11.09.2023
List on 14.05.2024.
JASMEET SINGH, J
SEPTEMBER 11, 2023/DM
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