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[Cites 0, Cited by 0] [Section 231] [Entire Act]

Union of India - Subsection

Section 231(4) in The Coal Mines Regulations, 2011

(4)Automatic gas and leakage detectors fitted With audio-visual a1arrn shall be provided at the collar of the borehole to ensure that the borehole is kept leakage proof and no inflammable gas or any other noxious gas leaks out of the borehole into the atmosphere.