Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Odisha - Subsection

Section 52(2) in The Orissa Panchayat Samiti Election Rules, 1991

(2)Forms of nomination papers may be obtained at the office of the officer specified in serial No. 6 between the hours of and on ...................(date) at.....(Place).