Section 7 in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018
7. Vacation of office by Members, if a member.
(a)become subject to any of the disqualification mentioned in section 6 ; or(b)is without obtaining leave of absence, absent from three consecutive meetings of the Board ; or(c)tenders his/her resignation under section 5, his/her, seat shall thereupon become vacant.
