Supreme Court - Daily Orders
Ganesh S/O Keshavrao Barapatre vs Reserve Bank Of India on 14 February, 2014
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ITEM NO.83 REGISTRAR COURT.1 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.A. SAYEED
Petition(s) for Special Leave to Appeal (Civil) No(s).33474/2013
GANESH S/O KESHAVRAO BARAPATRE Petitioner(s)
VERSUS
RESERVE BANK OF INDIA Respondent(s)
(With office report)
Date: 14/02/2014 This Petition was called on for hearing today.
For Petitioner(s)
Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s)
Mr. Kuldeep S. Parihar, Adv.
Mr. H.S. Parihar,Adv.
UPON hearing counsel the Court made the following
O R D E R
Four weeks’ time is granted, as final chance, to the sole respondent for filing counter affidavit on record.
List again on 25.4.2014.
| | | (M.A. SAYEED) | | | |REGISTRAR | | | | | rd