Section 9(32) in The Rajasthan Laws (Extension) Act, 1957
(32)The Rajasthan Maternity Benefit Act, 1953 (Rajasthan Act 27 of 1953)Section 2. - For clause (a), substitute the following:-"(a) It extends to the whole of the State of Rajasthan."Section 17. - Omit the whole.
