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Jammu & Kashmir High Court

Suman Sharma And Others vs State Of J&K; And Ors. on 11 January, 2019

Author: Sanjay Kumar Gupta

Bench: Sanjay Kumar Gupta

        HIGH COURT OF JAMMU AND KASHMIR AT JAMMU


OWP No. 37/2019, IA No. 01/2019
                                                        Date of order: 11.01.2019
 Suman Sharma and others               Vs.          State of J&K and others
Coram:

                 Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge.
Appearing counsel:
For Petitioner (s) :       Mr. Pankaj Kumar, Advocate
For Respondent (s) :       None.

i) Whether to be reported in Digest/Journal : Yes/No.

ii) Whether approved for reporting in Press/Media : Yes/No. At request, adjourned. List after 16.01.2019, before the vacation Judge.

(Sanjay Kumar Gupta) Judge Jammu 11.01.2019 Meenakshi