Jammu & Kashmir High Court
Suman Sharma And Others vs State Of J&K; And Ors. on 11 January, 2019
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
OWP No. 37/2019, IA No. 01/2019
Date of order: 11.01.2019
Suman Sharma and others Vs. State of J&K and others
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge.
Appearing counsel:
For Petitioner (s) : Mr. Pankaj Kumar, Advocate
For Respondent (s) : None.
i) Whether to be reported in Digest/Journal : Yes/No.
ii) Whether approved for reporting in Press/Media : Yes/No. At request, adjourned. List after 16.01.2019, before the vacation Judge.
(Sanjay Kumar Gupta) Judge Jammu 11.01.2019 Meenakshi