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Delhi High Court - Orders

Balaji Steel Trade vs Fludor Benin S.A. & Ors on 3 October, 2023

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~43
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 544/2023, I.A. 14901/2023, I.A. 16015/2023, I.A.
                                                16877/2023
                                                BALAJI STEEL TRADE                                                               ..... Plaintiff
                                                                                      Through:                 Mr. Jayant Mehta, Sr. Adv. with Mr.
                                                                                                               Tejas Karia, Ms. Shruti Sabharwal,
                                                                                                               Mr. Nishant Doshi, Mr. Nitin Sharma,
                                                                                                               Ms. Ridhima Bhardwaj, Mr. Raghav
                                                                                                               Chaddha, Advs.

                                                                                      versus

                                                FLUDOR BENIN S.A. & ORS.                                                         ..... Defendants
                                                                                      Through:                 Mr. Rajiv Nayar, Sr. Adv. with Mr.
                                                                                                               Vijayendra Pratap Singh, Mr.
                                                                                                               Abhijnam Jha,, Ms. Urvashi Misra,
                                                                                                               Mr. Arnab Ray, Advs. for D-1.

                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                                      ORDER

% 03.10.2023 I.A. 14902/2023

1. Exemption allowed subject to all just exceptions.

2. Application stands disposed of.

CS (COMM) 544/2023

3. The present matter has been received back, as being released from the part heard by HMJ Jyoti Singh.

4. Learned counsel for plaintiff has submitted that his application for injunction under Order 39 Rule 1 and 2 is pending and some directions This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 21:01:40 may be issued for the injuncting the defendant for proceeding with the arbitration proceedings at Benin, Africa.

5. Learned counsel for defendant no.1 submits that around 7 hearings had taken place on the injunction application and the application filed under Section 45 of Arbitration and Conciliation Act, 1996 and no order was passed by the learned predecessor of this court.

6. Both the parties submit that they have already filed the written submissions.

7. Let the matter be listed for hearing on 08.11.2023.

DINESH KUMAR SHARMA, J OCTOBER 3, 2023/AR This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 21:01:40