Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 8 in Bihar Agricultural and Rural Area Development Agency Act, 1978 8. Employment of other Officers and Staff. - The Board may appoint such officers and staff on such emoluments and on such conditions of service as may be laid down in the regulations.
