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[Section 122]
[Entire Act]
State of Bihar - Subsection
Section 122(6) in The Bihar Panchayat Election Rules, 2006
| District | |
| Block | |
| *Gram Panchayat - | *Constituency |
| *Panchayat Samiti - | (*Mukhiva/*Sarpanch/*Pramukh/*Adhavaksh) |
| *Zila Parishad - | *Territorial Constituency |
| (Member) |
| Sl. No. | No. and name of Constituency/ TerritorialConstituency | Population | *Extent of constituency/ Territorial Constituency |
| 1 | 2 | 3 | 4 |
| Place:Date : | Signature of District Magistrate |