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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Bihar - Subsection

Section 122(6) in The Bihar Panchayat Election Rules, 2006

(6)The list of office bearers administered oath/affirmation shall be maintained in the office of the District Election Officer.Form -1[See Rule 8(1), 8(4)]List of constituencies/territorial constituency
  District
  Block
*Gram Panchayat - *Constituency
*Panchayat Samiti - (*Mukhiva/*Sarpanch/*Pramukh/*Adhavaksh)
*Zila Parishad - *Territorial Constituency
  (Member)
Sl. No. No. and name of Constituency/ TerritorialConstituency Population *Extent of constituency/ Territorial Constituency
1 2 3 4
       
       
       
Place:Date : Signature of District Magistrate
* Strike off whichever is not applicable.Note : In column 4:-