Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 127 in U.P. Zila Panchayats Service Rules, 1970

127. Gratuity.

- A servant employee sent on deputation shall not without the sanction of the Appropriate Authority specified in sub-rule (1) of Rule 116, accept a gratuity from the local body under which he is service on deputation.