Section 11 in The Rajasthan Sales Tax Rules, 1995

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State of Rajasthan - Section

Section 11 in The Rajasthan Sales Tax Rules, 1995

(11)The member of the Tax Board referred to in sub-rule (4) shall be appointed by the Government of the recommendation of a committee consisting of the following:-

(i)	The Chief Secretary to the Government ofRajasthan.	Chairman
(ii)	The Chairman of the Tax Board	Member
(iii)	The Secretary to the Government, Finance Department,Rajasthan.	Member Secretary:

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State of Rajasthan - Section

Section 11 in The Rajasthan Sales Tax Rules, 1995