Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(6) in The Maharashtra National Law University Act, 2014 (6)The headquarters of the university referred to in sub-section (2) shall be at such place, as may be specified by the State Government by notification in the Official Gazette.
