Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Tripura - Subsection Section 15(2) in Tripura Professions, Trades, Callings and Employments Taxation Act, 1976 (2)Every appeal under sub-section (1) shall be presented in such form, with such fees and shall be verified in such manner as may be prescribed.
