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Bombay Presidency - Section

Section 10 in The Bombay Weights and Measures Act, 1932

10. Weighing and measuring instruments.

- Weighing and measuring instruments stamped in the manner prescribed by such officer as Government may direct shall be kept at all places where secondary standards or working standards are kept. Such instruments shall be of such kind kept in such number and shall be verified, adjusted or renewed in such manner as may be prescribed.