Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act] NCT Delhi - Subsection Section 34(1)(i) in The Government Of National Capital Territory Of Delhi Act, 1991 (i)that the official language of the Union shall be adopted for such of the official purposes of the Capital as may be specified in the order;